Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] Union of India - Subsection Section 24(16) in The Limited Liability Partnership Rules, 2009 (16)A notice specified under clause (b) of sub-rule 14-(a)may be in hard copy or electronic form, and(b)must be authenticated by the person or persons giving it.
