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Bombay High Court

Shalina Laborators Private Limited And ... vs Brawn Laboratories Ltd on 1 February, 2021

Author: G. S. Patel

Bench: G.S. Patel

                                                     2-IAL-5258-2020 IN COMIPL-5255-2020.DOCX




                   Shephali



                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                               ORDINARY ORIGINAL CIVIL JURISDICTION
                                      IN ITS COMMERCIAL DIVISION
                              INTERIM APPLICATION (L) NO. 5258 OF 2020
                                                        IN
                               COMMERCIAL IP SUIT (L) NO. 5255 OF 2020


                    Shalina Laboratories Pvt Ltd & Anr                            ...Plaintiffs
                          Versus
                    Brawn Laboratories Ltd                                       ...Defendant


                    Ms Poonam Teddi, i/b Mahesh Mahadgut, for the Plaintiffs.
                    Mr Ashok Singh, for the Defendant.
Shephali
Mormare
Digitally signed
by Shephali                                   CORAM:         G.S. PATEL, J
Mormare
Date: 2021.02.03
11:13:38 +0530
                                              DATED:         1st February 2021
                    PC:-


                   1.

List the matter on 9th February 2021 for filing Consent Terms.

2. This order will be digitally signed by the Private Secretary of this Court. All concerned will act on production of a digitally signed copy of this order.

(G. S. PATEL, J) Page 1 of 1 1st February 2021