Bombay High Court
Shalina Laborators Private Limited And ... vs Brawn Laboratories Ltd on 1 February, 2021
Author: G. S. Patel
Bench: G.S. Patel
2-IAL-5258-2020 IN COMIPL-5255-2020.DOCX
Shephali
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
INTERIM APPLICATION (L) NO. 5258 OF 2020
IN
COMMERCIAL IP SUIT (L) NO. 5255 OF 2020
Shalina Laboratories Pvt Ltd & Anr ...Plaintiffs
Versus
Brawn Laboratories Ltd ...Defendant
Ms Poonam Teddi, i/b Mahesh Mahadgut, for the Plaintiffs.
Mr Ashok Singh, for the Defendant.
Shephali
Mormare
Digitally signed
by Shephali CORAM: G.S. PATEL, J
Mormare
Date: 2021.02.03
11:13:38 +0530
DATED: 1st February 2021
PC:-
1.List the matter on 9th February 2021 for filing Consent Terms.
2. This order will be digitally signed by the Private Secretary of this Court. All concerned will act on production of a digitally signed copy of this order.
(G. S. PATEL, J) Page 1 of 1 1st February 2021