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[Cites 0, Cited by 6] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(7) in The Delhi Medical Council Act, 1997

(7)"Medical practitioner" or "practitioner" means a person who is engaged in the practice of modern scientific system of medicine and all its branches and has qualifications as prescribed in the First, Second or Third Schedule to the Indian Medical Council Act, 1956 (102 of 1956);