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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Maharashtra - Subsection

Section 20(14) in The Maharashtra Juvenile Justice (Care and Protection of Children) Rules, 2002

(14)All residents in the institution shall be given work like-
(i)self-help in maintaining their own establishment.
(ii)Cleaning of open spaces, gardening, etc.
(iii)Preliminary operations for crafts.