Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Section 543] [Entire Act]

Union of India - Subsection

Section 543(3) in The Companies Act, 1956

(3)This section shall apply notwithstanding that the matter is one for which the person concerned may be criminally liable.]