Allahabad High Court
Hem Chand vs Smt. Uma Gupta And Another on 7 November, 2019
Author: Manoj Kumar Gupta
Bench: Manoj Kumar Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- MATTERS UNDER ARTICLE 227 No. - 8043 of 2019 Petitioner :- Hem Chand Respondent :- Smt. Uma Gupta And Another Counsel for Petitioner :- Raj Kumar Kesari Hon'ble Manoj Kumar Gupta,J.
Under the garb of the relief claimed herein, the petitioner is seeking modification of the order dated 20.8.2019 passed in Matters Under Article 227 No.6259 of 2019.
Consequently, the petition is dismissed with liberty to the petitioner to take appropriate remedy.
(Manoj Kumar Gupta, J) Order Date :- 7.11.2019 SL