Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 2]

Allahabad High Court

Hem Chand vs Smt. Uma Gupta And Another on 7 November, 2019

Author: Manoj Kumar Gupta

Bench: Manoj Kumar Gupta





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 8043 of 2019
 

 
Petitioner :- Hem Chand
 
Respondent :- Smt. Uma Gupta And Another
 
Counsel for Petitioner :- Raj Kumar Kesari
 

 
Hon'ble Manoj Kumar Gupta,J.
 

Under the garb of the relief claimed herein, the petitioner is seeking modification of the order dated 20.8.2019 passed in Matters Under Article 227 No.6259 of 2019.

Consequently, the petition is dismissed with liberty to the petitioner to take appropriate remedy.

(Manoj Kumar Gupta, J) Order Date :- 7.11.2019 SL