Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(3) in The Food Corporations Act, 1964

(3)The Board of Management shall consist of--
(a)a Chairman to be appointed by the board of directors of the Food Corporation of India;
(b)the senior-most executive officer of the said Corporation employed at the head office of the Board of Management; and
(c)not more than ten other members to be appointed by the board of directors of the said Corporation.