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[Cites 0, Cited by 0] [Section 81(2)] [Section 81] [Entire Act]

State of Rajasthan - Subsection

Section 81(2)(c) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2011

(c)assess the number of children in difficult circumstances and creating district-specific databases to monitor trends and patterns of children in difficult circumstances;