Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Rajasthan - Section Section 7 in The Rajasthan Universities Teachers (Absorption of Temporary Lecturers) Act, 1979 7. Last date of making substantive appointments. - No appointment in pursuance of this Act shall be made after the expiry of the 31st day of August, 1979.
