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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Mizoram - Subsection

Section 2(1)(n) in Mizoram Liquor (Prohibition) Act, 2019

(n)"Ex-servicemen" means any person defined as "an ex-servicemen" by the Government of India, Ministry of Personnel, Public Grievances and Pensions and also Ministry of Defence, Department of Ex-servicemen Welfare. It may include any person defined as ex-servicemen by the Government of Mizoram;