Madhya Pradesh High Court
Ravi Verma vs The State Of Madhya Pradesh on 30 January, 2023
Author: Sheel Nagu
Bench: Sheel Nagu
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE SHEEL NAGU
WRIT PETITION No. 12850 of 2022
BETWEEN:-
1. RAVI VERMA S/O SHRI PREMLAL
VERMA, AGED ABOUT 26 YEARS,
OCCUPATION : UNEMPLOYED, R/O
VILLAGE AND P.O. ASAUNI,
SATHANIYA, TEHSIL- GUNOUR
SATHANIYA, DISTRICT- PANNA
(MADHYA PRADESH.
2. RAJESH KUMAR KURMI S/O SHRI
DEVSHANKAR KURMI, AGED ABOUT 26
YEARS, OCCUPATION : UNEMPLOYED,
R/O VILLAGE AND P.O. BELKHEDI,
NEAR SCHOOL, KINDROHPATHARIA,
DISTRICT- DAMOH (MADHYA
PRADESH)
3. RAJDEEP SINGH DANGI S/O SHRI
ABHAY SINGH DANGI, AGED ABOUT 23
YEARS, OCCUPATION : UNEMPLOYED,
VILLAGE AND P.O. CHIRAI, DISTRICT-
SAGAR (MADHYA PRADESH)
4. HASIM ALI SAGAR S/O SHRI MUBARAK
ALI, AGED ABOUT 27 YEARS,
OCCUPATION : UNEMPLOYED,
VILLAGE AND P.O. 159, GANDHI WARD
- 2 -
NO.12, CIVIL LINES ROAD BESIDE
HOTEL SHRI MAYA DELUXE
MOHOLLA, BENISAGAR, DISTRICT-
PANNA (MADHYA PRADESH)
5. DEVENDRA PATEL S/O SHRI PAPPU,
AGED ABOUT 24 YEARS, OCCUPATION :
UNEMPLOYED, VILLAGE AND P.O.
WARD NO.03, GOMAKALA, DISTRICT-
CHHATARPUR (MADHYA PRADESH)
6. DEEPENDRA RAJPOOT S/O SHRI
BHAGWAN SINGH, AGED ABOUT 24
YEARS, OCCUPATION : UNEMPLOYED,
VILLAGE AND P.O. TINDNI, BHARTALA,
DISTRICT- DAMOH (MADHYA
PRADESH)
7. BIMLESH KUMAR PATEL S/O SHRI RAJ
BAHADUR PATEL, AGED ABOUT 26
YEARS, OCCUPATION : UNEMPLOYED,
R/O WARD NO.13, VILLAGE ODEE, POST
KHADEHA, LAVKUSH NAGAR ODI,
KHADEHA, DISTRICT- CHHATARPUR
(MADHYA PRADESH)
8. BASEEM KHAN S/O HALEEM KHAN,
AGED ABOUT 29 YEARS, OCCUPATION :
UNEMPLOYED, R/O WARD NO.23, NEAR
BADAN, SAIL SAGAR, DISTRICT-
TIKAMGARH (MADHYA PRADESH)
9. NEERAJ VISHWAKARMA S/O NATHU
RAM, AGED ABOUT 28 YEARS,
OCCUPATION : UNEMPLOYED, WARD
NO.15, GRAM DHOUDIYA, GRAM
PANCHAYAT- SORAKHI, SARAKANA,
DISTRICT- CHHATARPUR (MADHYA
PRADESH)
- 3 -
10. VIKAS PATEL JBP S/O SHRI BHAIYAJEE,
AGED ABOUT 22 YEARS, OCCUPATION :
UNEMPLOYED, VILLAGE AND P.O.
SUPARI, TEHSIL- GADARWARA SUPARI,
BARSKHEDA, GADARWARA, DISTRICT-
NARSINGHPUR (MADHYA PRADESH)
11. SHIV KUMAR CHOUDHARY S/O
DHANPAT SINGH CHOUDHARY, AGED
ABOUT 26 YEARS, OCCUPATION :
UNEMPLOYED, VILLAGE AND P.O.
WARD KAMATH GOTEGAON,
DISTRICT- NARSINGHPUR (MADHYA
PRADESH)
12. SHEETAL DIGARSE D/O SHRI
SUBHANSH DIGARSE, AGED ABOUT 26
YEARS, OCCUPATION : UNEMPLOYED,
VILLAGE AND P.O. WARD NO.47,
PARASIA ROAD BEHIND ADARSH
NAGAR, DISTRICT- CHHINDWARA
(MADHYA PRADESH)
13. MANISH KUMAR THAKUR S/O SHRI
RAMESH KUMAR, AGED ABOUT 28
YEARS, OCCUPATION : UNEMPLOYED,
VILLAGE AND P.O. WARD NO.10,
KEKDAIVBARGHAT, DISTRICT- SEONI
(MADHYA PRADESH)
14. HARISH MARKAM S/O SHRI HIRA
SINGH MARKAM, AGED ABOT 26
YEARS, OCCUPATION : UNEMPLOYED,
VILLAGE AND P.O. WARD NO.12,
SANTAPUR, GUDMA, TEHSIL- BIRSA,
DISTRICT- BALAGHAT (MADHYA
PRADESH)
15. HARIOM DUBEY S/O SHRI SHRINIWAS
DUBEY, AGED ABOUT 23 YEARS,
- 4 -
OCCUPATION : UNEMPLOYED,
VILLAGE AND P.O. JIWARA,
MALGUJARI, DISTRICT- KATNI
(MADHYA PRADESH)
16. DEVENDRA KUMAR BHALAVI S/O SHRI
BATTI LAL BHALAVI, AGED ABOUT 32
YEARS, OCCUPATION : UNEMPLOYED,
VILLAGE AND P.O. RIDDI, TEHSIL-
KURANI, DISTRICT-SEONI (MADHYA
PRADESH)
17. CHHOTELAL KAVRETI S/O SHRI
KAMAL KAVRETI, AGED ABOUT 28
YEARS, OCCUPATION : UNEMPLOYED,
VILLAGE AND P.O., KHAMTARA,
HARRAI, DISTRICT- CHHINDWARA
(MADHYA PRADESH)
18. BHOOMIKA BAGHEL D/O SHRI
OMPRAKASH, AGED ABOUT 23 YEARS,
OCCUPATION : UNEMPLOYED,
VILLAGE AND P.O. BAMHNI, WARD
NO.05, PATEL TOLA, DISTRICT- SEONI
(MADHYA PRADESH)
19. BHARATLAL JATAV S/O SHRI ASHOK
KUMAR JATAV, AGED ABOUT 23 YEARS,
OCCUPATION : UNEMPLOYED,
VILLAGE AND P.O., GADARWARA
BAZAR, MUHALLA KOUDIYA,
DISTRICT- NARSINGHPUR (MADHYA
PRADESH)
20. AMAN SONI S/O SHRI SHIVLAL, AGED
ABOUT 24 YEARS, OCCUPATION :
UNEMPLOYED, VILLAGE AND P.O.,
WARD NO.06, GULWARA, DISTRICT-
KATNI (MADHYA PRADESH)
- 5 -
21. SHISHUPAL S/O TARACHAND, AGED
ABOUT 31 YEARS, OCCUPATION :
UNEMPLOYED, WARD NO.1, GRAM
RIDHORA MAL, CHHINDWARA
(MADHYA PRADESH)
22. SUMAN SHARMA S/O SHRI
OMPRAKASH SHARMA, AGED ABOUT
22 YEARS, OCCUPATION :
UNEMPLOYED, VILLAGE AND P.O.,
SONTHIYA, ATASEMAR BASODA,
DISTRICT- VIDISHA (MADHYA
PRADESH)
23. SHUBHAM RAI S/O SHRI JAGDEESH
PRASAD RAI, AGED ABOUT 26 YEARS,
OCCUPATION : UNEMPLOYED,
VILLAGE AND P.O., CHIRONJIYA,
PAPDA, TEHSIL- GAIRATGANJ, NEAR
HAND PUMP, DISTRICT- RAISEN
(MADHYA PRADESH)
24. SHUBHAM GOSWAMI S/O SHRI
RAMESH PURI GOSWAMI, AGED
ABOUT 25 YEARS, OCCUPATION :
UNEMPLOYED, VILLAGE AND P.O. LF-
127, HOUSING BOARD, KATRA, NEAR
SARASWATI SCHOOL,
KOTRASULTANABAD, HUZUR,
DISTRICT- BHOPAL (MADHYA
PRADESH)
25. SACHIN RAJPUT S/O SHRI SANJAY
RAJPUT, AGED ABOUT 25 YEARS,
OCCUPATION : UNEMPLOYED,
VILLAGE AND P.O., WARD NO.12,
MUKHERJINAGAR, DISTRICT- RAISEN
(MADHYA PRADESH)
- 6 -
26. MUKESH MANDARE S/O SHRI DAULA
RAM, AGED ABOUT 29 YEARS,
OCCUPATION : UNEMPLOYED,
VILLAGE AND P.O., WARD NO.36,
POLICE LINE, DISTRICT- VIDISHA
(MADHYA PRADESH)
27. ARVIND SEN S/O SHRI NARVADA
PRASAD, AGED ABOUT 26 YEARS,
OCCUPATION : UNEMPLOYED,
VILLAGE AND P.O., KHAJURIYA
KALAN, DISTRICT- SEHORE (MADHYA
PRADESH)
28. ANJANA SEN D/O SHRI PRAN SINGH,
AGED ABOUT 28 YEARS, OCCUPATION :
UNEMPLOYED, VILLAGE AND P.O.,
BHAGAT SINGH COLONY, HOUSE NO.3,
WARD NO.7, DISTRICT- VIDISHA
(MADHYA PRADESH)
29. ANIL KUMAR S/O SHRI GANESH
PRASAD, AGED ABOUT 32 YEARS,
OCCUPATION : UNEMPLOYED,
VILLAGE AND P.O., HOUSE NO.167,
CHATARKHEDA, TEHSIL- SEONI
MALWA, DISTRICT- HOSHANGABAD
(MADHYA PRADESH).
30. AMIT KUMAR SEN S/O SHRI
SHIVNARAYANSEN, AGED ABOUT 26
YEARS, OCCUPATION : UNEMPLOYED,
VILLAGE AND P.O., HIONTIYA,
MAHALAPUR, DEHGAON, DISTRICT-
RAISEN (MADHYA PRADESH)
31. ANURAG TANDON S/O SHRI ASHOK
TANDON, AGED ABOUT 25 YEARS,
OCCUPATION : UNEMPLOYED,
VILLAGE AND P.O., WARD NO.15,
- 7 -
TEKAPAR COLONY, GAIRATGANJ,
DISTRICT- RAISEN (MADHYA
PRADESH)
32. AASENDRA RAJPUT S/O RANVEER
SINGH, AGED ABOUT 25 YEARS,
OCCUPATION : UNEMPLOYED, R/O
TEKAPAR, P.O. SUNBAHA, TEHSIL-
KOTHI KHO, DISTRICT-RAISEN
(MADHYA PRADESH)
33. OMPRAKASH VERMA S/O
SHANKARLAL, AGED ABOUT 28 YEARS,
OCCUPATION : UNEMPLOYED, R/O
392M VERMA COLONY, KHARPA,
RATHIBAD, DISTRICT- BHOPAL
(MADHYA PRADESH)
34. VIVEK KUMAR CHOUREY S/O SHRI
LALIT KUMAR CHOUREY, AGED
ABOUT 26 YEARS, OCCUPATION :
UNEMPLOYED, R/O H.NO.209, TAWA
COLONY, BABAL, DISTRICT-
HOSHANGABAD (MADHYA PRADESH)
35. YASHODA D/O SHRI PARMESHVAR,
AGED ABOUT 26 YEARS, OCCUPATION :
UNEMPLOYED, VILLAGE AND P.O.,
GHASOI, DISTRICT- MANDSAUR
(MADHYA PRADESH)
36. NIRMAL S/O SHRI RAMESH CHANDRA,
AGED ABOUT 26 YEARS, OCCUPATION :
UNEMPLOYED, VILLAGE AND P.O.
KANKARWAL, DISTRICT- RAJGARH
(MADHYA PRADESH)
37. MAHESH SHARMA S/O SHRI
RAGHUNANDAN SHARMA, AGED
ABOUT 26 YEARS, OCCUPATION :
- 8 -
UNEMPLOYED, VILLAGE AND P.O.,
PIPLIYAKALA, TEHSIL- KHILCHIPUR,
PIPLYA, ZEERAPUR, DISTRICT-
RAJGARH (MADHYA PRADESH)
38. CHINTA MANI D/O SHRI SARJAN SINGH
GOD, AGED ABOUT 21 YEARS,
OCCUPATION : UNEMPLOYED,
VILLAGE AND P.O., SUKLI, P.O. BODA,
SOOKHLI, DISTRICT- RAJGARH
(MADHYA PRADESH)
39. SONU S/O SHRI FOOL SINGH, AGED
ABOUT 24 YEARS, OCCUPATION :
UNEMPLOYED, VILLAGE AND P.O.,
CHURIHAI KA PURA, BAGCHINI,
DISTRICT- MORENA (MADHYA
PRADESH)
40. KRASHNA SHEJWAR S/O SHRI
RAMPRASAD SHEJWAR, AGED ABOUT
22 YEARS, OCCUPATION :
UNEMPLOYED, VILLAGE AND P.O.
GOON UCHAD, DISTRICT- DATIA
(MADHYA PRADESH)
41. DEEPAK KUSHWAH S/O SHRI RAKESH
KUSHWAH, AGED ABOUT 30 YEARS,
OCCUPATION : UNEMPLOYED,
VILLAGE AND P.O. SHIVHARE
COLONY, MATAWALIGALI, MORAR,
DISTRICT- GWALIOR (MADHYA
PRADESH)
42. AJAY S/O KAILASH, AGED ABOUT 23
YEARS, OCCUPATION : UNEMPLOYED,
R/O VILLAGE AMDOR, P.O.
LAKHANWAS, DISTRICT- RAJGARH
(MADHYA PRADESH)
- 9 -
43. JYOTI RAO D/O SHRI DURGA
SHANKAR RAO, AGED ABOUT 31
YEARS, R/O 32, WARD NO.4, BARKHEDA
SSOMA, HAURASAKASBA, BHONRASA,
DISTRICT- DEWAS (MADHYA PRADESH)
44. SANDEEP THAKUR S/O SHRI
ROOPSINGH THAKUR, AGED ABOUT 27
YEARS, OCCUPATION : UNEMPLOYED,
VILLAGE AND P.O. 304/14, PATVARI
COLONY, ASHTA, DISTRICT- SEHORE
(MADHYA PRADESH)
45. PARVIN BAGHEL S/O SHRI KERAM
SINGH BAGHEL, AGED ABOUT 25
YEARS, OCCUPATION : UNEMPLOYED,
VILLAGE AND P.O. 102,
TIKHALABAYADA, HALDI, KUKSHI,
DISTRICT- DHAR (MADHYA PRADESH)
46. NILESH YADAV S/O SHRI CHHOTELAL
YADAV, AGED ABOUT 24 YEARS,
OCCUPATION : UNEMPLOYED,
VILLAGE AND P.O. 119/5, CENTRAL JAIL
QUARTERS, DEVI AHILYA MARG,
DISTRICT- INDORE (MADHYA
PRADESH)
47. GOLU VERMA S/O SHRI MANOHAR,
AGED ABOUT 23 YEARS, OCCUPATION :
UNEMPLOYED, VILLAGE THAN, P.O.
BAKWADI, TEHSIL- RAJPURE,
DISTRICT- BARWANI (MADHYA
PRADESH)
48. DEVENDRA BAMNE S/O SHRI
KASHIRAMBAMNE, AGED ABOUT 29
YEARS, OCCUPATION : UNEMPLOYED,
VILLAGE AND P.O. LEPA, AMLATHA,
- 10 -
DISTRICT- KHARGONE (MADHYA
PRAEDESH)
49. DEEPAK SINHA S/O SHRI KISHANLAL
SINHA, AGED ABOUT 28 YEARS,
OCCUPATION : UNEMPLOYED,
VILLAGE AND P.O. 448 SOLANKI
MOHALLA, DHARGAON, DISTRICT-
WEST NIMAR (MADHYA PRADESH)
50. AJAY MASRE S/O SHRI SONYA MASRE,
AGED ABOUT 24 YEARS, OCCUPATION :
UNEMPLOYED, VILLAGE AND P.O.
RAM MANDIR, JHIRANYAZIRNA,
DISTRICT- KHARGONE (MADHYA
PRADESH)
51. AKHILESH SOLANKI S/O SHRI
SUKHDEV SOLANKI, AGED ABOUT 27
YEARS, OCCUPATION : UNEMPLOYED,
VILLAGE AND P.O. MAHAJAN,
GALIJALGON, DISTRICT- KHARGONE
(MADHYA PRADESH)
52. PIYUSH SAIDANKAR S/O ASHOK
SAIDANKAR, AGED ABOUT 26 YEARS,
OCCUPATION : UNEMPLOYED, R/O 38,
SUKHVILAS COLONY, WARD NO.5,
BARWANI, DISTRICT- BARWANI
(MADHYA PRADESH)
53. PRAKASH MORYA S/O GATTU SINGH,
AGED ABOUT 25 YEARS, OCCUPATION :
UMEMPLOYED, R/O 5, GRAM
BADKHODRA, AWAIDAMAN, DISTRICT-
DHAR (MADHYA PRADESH)
.....PETITIONERS
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(BY SHRI N. S. RUPRAH, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY, HOME
DEPARTMENT, GOVERNMENT OF
M.P.,MANTRALAYA, VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)
2. THE DIRECTOR GENERAL OF POLICE,
POLICE HEADQUARTER, DISTRICT-
BHOPAL (MADHYA PRADESH)
3. THE PROFESSIONAL EXAMINATION
BOARD THROUGH CHAIRMAN, CHAYAN
BHAWAN, MAIN ROAD NO. 01, CHINAR
PARK (EAST) BHOPAL, DISTRICT- BHOPAL
(MADHYA PRADESH)
....RESPONDENTS
(BY SHRI NAVIN DUBEY, GOVERNMENT ADVOCATE FOR STATE,
SHRI RAHUL DIWAKAR AND SHRI AMAN GUPTA, ADVOCATES FOR
RESPONDENT NO.3)
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Reserved on : 28.09.2022
Pronounced on : 30.01.2023
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This petition having been heard and reserved for orders, coming
on for pronouncement this day, the Court pronounced the following:
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ORDER
This petition has been filed involving same issue based on identical fact situation as in W.P. No.11972/2022 (Shailesh Kumar Tiwari vs. State of M.P. and others) which has been dismissed by this Court by order dated 30.01.2023.
Accordingly, this petition is also dismissed in terms of the order passed by this Court on 30.01.2023 in W.P. No.11972/2022.
(SHEEL NAGU) JUDGE YS Digitally signed by YOGESH KUMAR SHIRVASTAVA Date: 2023.02.01 11:45:48 +05'30'