Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 2] [Entire Act] Union of India - Subsection Section 2(18A) in Motor Vehicles Act, 1939 (18A)[ "omnibus" means any motor vehicle constructed or adapted to carry more than six persons excluding the driver;] [Inserted by section 2 (k), Act 100 of 1956 (w.e.f. 16-2-1957).]
