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[Cites 0, Cited by 0] [Section 3AC(2)] [Section 3AC] [Entire Act]

State of Haryana - Subsection

Section 3AC(2)(g) in The Haryana Development and Regulation of Urban Areas Act, 1975

(g)identify the sectoral concessions to be offered to concessionaires to attract private participation and secure availability of viable infrastructure facilities to the consumers;