Delhi High Court - Orders
Rahul Dilip Shah vs Union Of India And Anr on 2 November, 2023
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~85
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13790/2023
RAHUL DILIP SHAH ..... Petitioner
Through: Mr. Akhil Sibal, Sr. Advocate with
Ms. Aakanksha Munjal, Mr. Diwaker,
Mr. Samriddh Bindal and Ms. Asavari
Jain, Advocates.
Mr. Rajiv Nayar, Sr. Advocate with
Mr. Srijan Sinha, Mr. Himanshu
Chaubey, Mr. Siddharth Garg, Mr.
Saurabh Seth, Mr. Nikhil Khare and
Mr. Navee Soni, Advocates.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr. Arnav Kumar, SPC with Mr.
Rudra Paliwal, GP and Mr. Gurdas
Khurana and Mr. Aranya Sahay,
Advocates for R-1.
Mr. Munawwar Naseem and Ms.
Sanjna Dua, Advocates for
Intervener.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 02.11.2023 CM APPL. 54569/2023(Exemption) Allowed, subject to all just exceptions. W.P.(C) 13790/2023 & CM APPLs. 54568/2023, 54570/2023, 56221/2023 Learned Counsel for Bureau of Immigration has handed-over a sealed cover containing the requisition for opening the Look Out Circular against This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/11/2023 at 01:30:11 the Petitioner. The same has been opened in Court, perused and returned back to the learned Counsel for the Bureau of Immigration.
Learned Counsel for the Economic Offence Wing seeks some time to produce the statements of the co-accused.
Let the same be furnished in a sealed cover on the next date of hearing.
List on 07.11.2023 in Supplementary list.
SUBRAMONIUM PRASAD, J NOVEMBER 2, 2023 Rahul This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/11/2023 at 01:30:11