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State of Madhya Pradesh - Section

Section 8 in The M.P. Adim Jan Jatiyon Ka Sanrakshan (Vrakshon Me Hit) Rules, 2000

8.

The Collector shall endorse a copy of the permission alongwith a letter to the Divisional Forest Officer asking him to complete the task of cutting the specified tree(s) and transporting the produce thereof to the nearest sale depot, within a period of two months. For this purpose the period between July to October shall not be reckoned.