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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Rajasthan - Subsection

Section 50(ii) in The Rajasthan Indian Medicine Act, 1953

(ii)for giving expert evidence under Section 45 of the Indian Evidence Act 1872, at any inquest or in any Court of law in respect of ail}' such cases and matters relating to the Indian system of medicine, surgery or midwifery.