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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

NCT Delhi - Subsection

Section 34(2)(viii) in Delhi Juvenile Justice (Care and Protection of Children) Rules, 2009

(viii)To encourage and arrange pre-foster placement meetings of the foster parents and the child with appropriate linkage and co-ordination with the probation officer or case worker or social worker concerned.