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[Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act]

State of West Bengal - Subsection

Section 39(1)(a) in The West Bengal Industrial Infra-Structure Development Corporation Act, 1974

(a)to provide any amenity in relation to such land which, in the opinion of the Corporation, is required to be provided in the interest of development of industry, trade and commerce within such area, or