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Supreme Court - Daily Orders

Brij Narayan Shukla (D) Thr. Lrs. vs Sudesh Kumar Alias Suresh Kumar (D) Thr. ... on 2 July, 2014

h    ITEM NO.33                               REGISTRAR COURT.2                       SECTION XI

                                       S U P R E M E C O U R T O F I N D I A
                                                  RECORD OF PROCEEDINGS

                                             BEFORE THE REGISTRAR M K HANJURA

    Civil Appeal No(s). 7502/2012

    BRIJ NARAYAN SHUKLA (D) BY LRS.                                                 Appellant(s)

                                                             VERSUS

    SUDESH KUMAR (D) THR. LRS & ORS.                                                Respondents(s)
    (With Office Report)


    Date : 02/07/2014 This appeal was called on for hearing today.


    For Appellant(s)
                                                         Mr. R.D. Upadhyay ,Adv.
    For Respondent(s)


                                 UPON hearing the counsel the Court made the following
                                                    O R D E R

The learned counsel for the petitioner shall file the fresh particulars and the requisites for the service of notice to the unserved respondent No.3 within a period of two weeks. In case the steps are not taken within the period provided above in that event the matter shall be listed before the Hon’ble Judge in Chambers for further future directions.

In case the fresh particulars and the requisites are filed in that case the matter shall be listed before this Court on 4.9.2014.

Signature Not Verified Digitally signed by

(M K HANJURA) Madhu Grover Date: 2014.07.04 10:13:13 IST Registrar MG Reason: