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[Cites 0, Cited by 0] [Section 284(2)] [Section 284] [Entire Act]

State of Rajasthan - Subsection

Section 284(2)(b) in Rajasthan Municipalities Act, 2009

(b)if no such owner or occupier be found, then by giving or tendering the notice, order or bill to some adult member or servant of the family or any such owner or occupier as aforesaid; or