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[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 36(1)(d) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(d)do all such other acts which may bring complete transparency in the pricing system and transaction taking place in the market area.