Himachal Pradesh High Court
Mansha Ram And Ors. vs . Sarwan Singh on 16 September, 2025
Mansha Ram and Ors. vs. Sarwan Singh .
(deceased) through his LRs RSA No. 159 of 2023 16.09.2025 Present: Mr. B.S. Chauhan, Senior Advocate, with Ms. Aaditi Rana, Advocate, for the appellants.
Ms. Kamakshi Tarlokta, Advocate, for respondents No. 1(b)(ii) and 1(b)(iii).
Mr. Aman Parth Sharma, Advocate, for respondent No. 1(c) and 1(f).
Further time prayed on behalf of learned counsel appearing on behalf of respondent No. 1(c) for filing power of attorney.
Let the needful be done within four weeks.
(Bipin C. Negi) Judge September 16th, 2025.
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