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[Cites 0, Cited by 0] [Section 301(3)] [Section 301] [Entire Act]

State of Chattisgarh - Subsection

Section 301(3)(b) in The Chhattisgarh Municipal Corporation Act, 1956

(b)refuse such permission in case such erection, construction or re-construction is in contravention of any provision of this Act or any rule or bye-law made thereunder or any other enactment for the time being in force.