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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Maharashtra - Subsection

Section 17(1)(i) in The Maharashtra National Law University Act, 2014

(i)to appoint, from time to time, the Vice-Chancellor, Registrar, [Finance and Accounts Officer] [Inserted by Maharashtra Act No. 76 of 2018, dated 17.12.2018.] Librarian, Professors, Associate Professors, Assistant Professors and other members of the teaching staff, as may be necessary, on the recommendations of the Selection Committee constituted by the regulations for the purpose :