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[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of Assam - Subsection

Section 36(1)(a) in The Air (Prevention and Control of Pollution) Assam Rules, 1991

(a)The Memorandum of Appeal in accordance with sub-section (3) of Section 31 shall be in the Form No. VII.