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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(g) in Rajasthan Urban Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2011

(g)determining, in consultation with the Town Vending Committee, the manner of collecting, through banks, counters of Municipality and counters of Town Vending Committee, fee for registration, use of parking space for mobile stalls and availing of civic services;