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[Cites 0, Cited by 0] [Section 2(6)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(6)(i) in Tamil Nadu Money-Lenders Act, 1957

(i)a deposit of money or other property in a Government Post Office Savings Bank or in a Bank, in a company as defined in the Companies Act, 1956 (Central Act I of 1956) or with: co-operative society;