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[Cites 0, Cited by 3] [Entire Act]

State of Bihar - Section

Section 35 in The Bihar Private Forest Act, 1947

35. Appointment of Forest Officer for private protected forests.

- The [State] [Substituted by A.L.O.] Government shall, by notification, appoint a Forest Officer for the purposes of each private protected forest or of a specified portion of each private protected forest.