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[Cites 0, Cited by 0] [Section 68(7)] [Section 68] [Entire Act]

State of Gujarat - Subsection

Section 68(7)(c) in The Gujarat Value Added Tax Act, 2003

(c)"trip sheet" means a sheet or other document containing particulars relating to the trip-wise use of a transport vehicle, required to be carried by the driver under the Act referred to in clause (a);