Delhi High Court - Orders
Jai Singh Saharan & Ors vs Shri Ajay Kumar Bhalla And Ors on 28 March, 2022
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 635/2021
JAI SINGH SAHARAN & ORS ..... Petitioners
Through Mr. Ankur Chibber, Mr. Nikunj
Arora, Advocates
versus
SHRI AJAY KUMAR BHALLA AND ORS ..... Respondents
Through Mr. Anurag Ahluwalia, CGSC with
Mr. Danish Faraz Khan, Advocate
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 28.03.2022
1. The instant contempt petition has been filed for non-compliance of the order dated 19.12.2019 passed by this Court in W.P. (C) No.11336/2019.
2. Learned counsel for the Petitioner submits that six persons have not been extended the benefit granted by this Court vide order dated 19.12.2019. He states that those six persons are:
S. No. Name Status
Death cum Retirement Gratuity
1. Petitioner No.4
and leave encashment not received
2. Petitioner No.14 Leave encashment not received
3. Petitioner No.20 Leave encashment not received
4. Petitioner No.22 Leave encashment not received
5. Petitioner No.30 Leave encashment not received
6. Petitioner No.31 Leave encashment not received
Signature Not Verified
Digitally Signed By:HARIOM
SINGH KIRMOLIYA CONT.CAS(C) 629/2021 Page 1 of 2
Signing Date:05.04.2022
18:09:33
3. Mr. Anurag Ahluwalia, learned CGSC, submits that the order dated 19.12.2019 will be complied with within six weeks from today, i.e. on or before 02.05.2022, in letter and spirit.
4. Statement is taken on record.
5. It is made clear that if Order dated 19.12.2019 is not complied with by 02.05.2019 and an intimation to this effect is received by this Court, then Deputy Inspector General of Police (PERS), Central Reserve Police Force, shall be present in Court to show cause as to why proceedings under Section 12 of the Contempt of Courts Act, 1971, be not initiated against him.
6. With these observations the instant petition is disposed of along with the pending application(s), if any.
7. List on 06.05.2022, for compliance.
SUBRAMONIUM PRASAD, J MARCH 28, 2022 Rahul Signature Not Verified Digitally Signed By:HARIOM SINGH KIRMOLIYA CONT.CAS(C) 629/2021 Page 2 of 2 Signing Date:05.04.2022 18:09:33