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[Cites 0, Cited by 0] [Section 129(1)] [Section 129] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 129(1)(k) in Arunachal Pradesh Municipal Act, 2007

(k)toll-
(i)on roads, bridges and ferries, and
(ii)on heavy trucks which shall be heavy goods vehicles, and buses, which shall be heavy passenger motor vehicles, within the meaning of the Motor Vehicles Act, 1988, plying on a public street.