Patna High Court - Orders
Ramjivan Singh @ Ramjeevan Singh vs The State Of Bihar on 6 February, 2026
IN THE HIGH COURT OF JUDICATURE AT PATNA
CRIMINAL APPEAL (SJ) No.1388 of 2024
Arising Out of PS. Case No.-459 Year-2023 Thana- BIKRAM District- Patna
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Ramjivan Singh @ Ramjeevan Singh
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
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Appearance :
For the Appellant/s : Mr.Narendra Kumar Singh
For the Respondent/s : Mr.Sadanand Paswan
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CORAM: HONOURABLE MR. JUSTICE PRAVEEN KUMAR
ORAL ORDER
4 06-02-2026Let learned counsel for the appellant file a jointness petition within two weeks from today showing the relation of the receiver with respondent No.2 as the notice through ordinary process is reported to have been received by the cousin sister-in- law of Respondent No.2.
2. List this case under the appropriate heading on 23.02.2026.
(Praveen Kumar, J) shivam/-
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