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Union of India - Section

Section 263 in The Madras Ancient And Historical Monument And Archaeological Sites And Remains Act, 1966

263.

An Act to provide for the preservation of ancient and historical monuments and archaeological sites and remains other than those of national importance, for the regulation of archaeological excavation and for the protection of sculptures, carvings and other like objects.Be it enacted by the Legislature of the State of Madras in the Seventeenth year of the Republic of India as follows:--
Brought into force on 15.1.1969 vide, Fort St. George Gazette, Part II, Section 3, p. 30, dated 8.1.1969.
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