Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(6)] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(6)(i) in Jammu and Kashmir Transplantation of Human Organs and Tissues Act, 1997

(i)the registered medical practitioner in-charge of the hospital in which brain-stem death has occurred;