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[Cites 0, Cited by 0] [Section 50(1)] [Section 50] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 50(1)(c) in The Guardians and Wards Act, 1977 (1920 A.D.)

(c)as to the procedure to be allowed with respect to applications of guardians for permission to do acts referred to in section 28 and 29;