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State of West Bengal - Section

Section 5 in The West Bengal Home Guards Act, 1962

5. Functions of members.—

The Superintendent of Police in a district subject to the approval of the Commandant General, Home Guards or the Commissioner of Police and ex officio Additional Commandant General, Home Guards, in Calcutta may at any time call out a volunteer of the Home Guard for training or to discharge any of the functions assigned to the Home Guard in accordance with the provisions of this Act and the rules made thereunder.