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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(2)(b) in Punjab Major Accident Hazard Control Rules, 1993

(b)taken adequate steps to -
(i)prevent such major accidents and to limit their consequences to persons and environment; and
(ii)provide the persons working on the site with the information, training and equipment including antidotes necessary to ensure their [safety and health] [Substituted for 'safety' vide Punjab Notification No. G.S.R.45/C.A. 63/48/S. 112/Amd. (I)/2002, dated 27.11.2002.].