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State of Andhra Pradesh - Section

Section 124 in Andhra Pradesh Municipalities Act, 1965

124. Power to write off irrecoverable taxes, etc.

- The council may write off any tax, fee or other amount whatsoever due to it, whether under a contract or otherwise, or any sum payable in connection therewith, if, in its opinion, such tax, fee, amount or sum is irrecoverable.