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Union of India - Section

Section 1 in Sree Chitra Tirunal Institute For Medical Sciences And Technology, Trivandrum, Act, 1980

1. Short title and Commencement.-

(1)This Act may be called the Sree Chitra Tirunal Institute for Medical Sciences and Technology, Trivandrum, Act, 1980.
(2)It shall come into force on such [date] [1.3.1981 : Vide Notification No. G.S.R. 254, dt. 17.2.1981, Gazette of India, Pt.II. Section 3 (1)] as the Central Government may, by notification in the Official Gazette, appoint.