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Calcutta High Court

Dr. Partha Sarathi Nandi vs Sri Bhaskar Bhattacharya & Anr on 8 August, 2025

Author: Amrita Sinha

Bench: Amrita Sinha

OD-2                              ORDER SHEET

                                  CC No.101 of 2025
                                    Arising out of
                               WPO No.151 of 2024
                     IN THE HIGH COURT AT CALCUTTA
                     Special Civil Jurisdiction [Contempt]
                               ORIGINAL SIDE


                            DR. PARTHA SARATHI NANDI
                                   VERSUS
                            SRI BHASKAR BHATTACHARYA & ANR.

     BEFORE:
     The Hon'ble JUSTICE AMRITA SINHA
     Date: 8th August, 2025.

                                                                          Appearance:
                                                             Mr. Ranajit Chatterjee, Adv.
                                                             Mr. P. De, Adv.
                                                                    ....for the Petitioners.

     1.

The petitioner alleges violation of the direction passed in the order dated 7th March, 2024.

2. Let a copy of the contempt application be served upon the contemnors. An additional copy of the contempt application has been served upon Mr. Biswajit Mukherjee, learned advocate who has instruction to appear on behalf of the alleged contemnors in the instant contempt application.

3. The contempt application will appear in the list on 29th August, 2025. Affidavit of compliance shall be filed on the adjourned date.

4. Pendency of the contempt application will not stand in the way of the contemnors to comply the direction passed by the Court.

(AMRITA SINHA, J.) nm