Calcutta High Court
Dr. Partha Sarathi Nandi vs Sri Bhaskar Bhattacharya & Anr on 8 August, 2025
Author: Amrita Sinha
Bench: Amrita Sinha
OD-2 ORDER SHEET
CC No.101 of 2025
Arising out of
WPO No.151 of 2024
IN THE HIGH COURT AT CALCUTTA
Special Civil Jurisdiction [Contempt]
ORIGINAL SIDE
DR. PARTHA SARATHI NANDI
VERSUS
SRI BHASKAR BHATTACHARYA & ANR.
BEFORE:
The Hon'ble JUSTICE AMRITA SINHA
Date: 8th August, 2025.
Appearance:
Mr. Ranajit Chatterjee, Adv.
Mr. P. De, Adv.
....for the Petitioners.
1.The petitioner alleges violation of the direction passed in the order dated 7th March, 2024.
2. Let a copy of the contempt application be served upon the contemnors. An additional copy of the contempt application has been served upon Mr. Biswajit Mukherjee, learned advocate who has instruction to appear on behalf of the alleged contemnors in the instant contempt application.
3. The contempt application will appear in the list on 29th August, 2025. Affidavit of compliance shall be filed on the adjourned date.
4. Pendency of the contempt application will not stand in the way of the contemnors to comply the direction passed by the Court.
(AMRITA SINHA, J.) nm