Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Mizoram - Subsection

Section 20(4) in The Mizoram Aided College Employees (Death-cum-Retirement Gratuity) Rules, 1990

(4)The money lying in excess of the actual requirements may be invested in Government approved sureties or such other investment fund.