Central Administrative Tribunal - Delhi
Man Mohan vs M/O Housing And Urban Poverty ... on 22 April, 2022
1
O.A. No. 1436/2019
Item No. 54
CENTRAL ADMINISTRATIVE TRIBUNAL
PRINCIPAL BENCH, NEW DELHI
O.A. No. 1436/2019 &
M.A. No. 948/2022
This the 22nd Day of April, 2022
Hon'ble Ms. Manjula Das, Chairman
Hon'ble Mr. Mohd. Jamshed, Member (A)
Man Mohan
Aged 55 Years
S/o Late Shri Devki Nandan
R/o B-28, 2nd Floor,
Jhilmil Colony, Delhi - 110095.
(Working as Technical Officer
In Govt. of India Press, Ring Road,
Mayapuri, New Delhi - 110064) 'Group-B'
...Applicant
(By Advocate : Mr. Amit Anand)
Versus
1. Secretary,
Ministry of Housing & Urban Affairs,
Government of India,
'C' Wing, Nirman Bhawan,
New Delhi - 110011
2. Director (Printing),
Directorate of Printing,
Ministry of Housing & Urban Affairs,
Government of India,
'B' Wing, Nirman Bhawan,
New Delhi - 110011.
3. Manager,
Government of India Press,
Ring Road, Mayapuri,
New Delhi - 110064.
...Respondents
2
O.A. No. 1436/2019
Item No. 54
ORDER (ORAL)
Hon'ble Ms. Manjula Das, Chairman M.A. No. 994/2022 This M.A. has been filed by the applicant seeking withdrawal of the present O.A. For the reasons stated therein, M.A. is allowed and the applicant is permitted to withdraw the present O.A. O.A. No. 1436/2019 The O.A. is dismissed as withdrawn.
(Mohd. Jamshed) (Manjula Das)
Member (A) Chairman
/NK/jyoti/