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[Cites 0, Cited by 0] [Section 107(2)] [Section 107] [Entire Act]

State of Maharashtra - Subsection

Section 107(2)(a) in The Maharashtra Maritime Board Act, 1996

(a)fees and allowances payable to the members of the Board or any of the committees for attending meetings of the Board or its committees or for attending any work of the Board, under section 12.