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[Cites 0, Cited by 0] [Section 17A] [Entire Act]

Union of India - Subsection

Section 17A(ii) in The Foreign Contribution (Regulation) Rules, 2011

(ii)its nature, aims and objects and registration with local/relevant authorities [in Form FC-6B] [Inserted by Notification No. G.S.R. 199(E), dated 7.3.2019 (w.e.f. 29.4.2011).];