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Bombay High Court

Barkat Hiring Co vs Malaviya Thirty Three And Anr on 18 September, 2018

Author: A.K. Menon

Bench: A.K. Menon

                                                                                        10-adms-1-2017


rrpillai

                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                               ORDINARY ORIGINAL CIVIL JURISDICTION
                                        ADMIRALTY SUIT NO. 1 OF 2017


           Barkat Hiring Co.                                              ... Plaintiff
                  vs.
           Malaviya Thirty Three and Anr.                                 ... Defendants
                                                    WITH
                                   NOTICE OF MOTION NO. 111 OF 2016
                                                      IN
                                    COMMERCIAL SUIT NO. 142 OF 2016
                                                    WITH
                                       ADMIRALTY SUIT NO. 28 OF 2017
                                                    WITH
                                      ADMIRALTY SUIT NO. 33 OF 2017


           Mr. Prasad Singh i/b. M/s. Crawford Bayley and Co. for the Plaintiff in
           ADMS/1/2017.
           Ms. Sanjana Chandrashekhar i/b. Mr. Bimal Rajshekhar for the Plaintiff in
           ADMS/14/2016.
           Mr. Anil Vishnoi i/b. Ashwin Shankar for the Plaintiff in ADMS/28/2017.
           Ms. Aparna Sinha i/b. Ms. S. Priya for Defendant no. 2 - Official Liquidator.


                                               CORAM       : A.K. MENON, J.

DATE : 18 th SEPTEMBER, 2018 P.C. Stand over to 9th October, 2018. In view of the fact that the parties have applied on the Administrative side for the suit to be assigned to K. R. Shriram, J.



                                                                           (A.K. MENON, J.)

                                                                                                 1 of  1

                         Digitally signed by
           Rajeshwari    Rajeshwari Ramesh
           Ramesh        Pillai
                         Date: 2018.09.24
           Pillai        11:43:49 +0530