Bombay High Court
Barkat Hiring Co vs Malaviya Thirty Three And Anr on 18 September, 2018
Author: A.K. Menon
Bench: A.K. Menon
10-adms-1-2017
rrpillai
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
ADMIRALTY SUIT NO. 1 OF 2017
Barkat Hiring Co. ... Plaintiff
vs.
Malaviya Thirty Three and Anr. ... Defendants
WITH
NOTICE OF MOTION NO. 111 OF 2016
IN
COMMERCIAL SUIT NO. 142 OF 2016
WITH
ADMIRALTY SUIT NO. 28 OF 2017
WITH
ADMIRALTY SUIT NO. 33 OF 2017
Mr. Prasad Singh i/b. M/s. Crawford Bayley and Co. for the Plaintiff in
ADMS/1/2017.
Ms. Sanjana Chandrashekhar i/b. Mr. Bimal Rajshekhar for the Plaintiff in
ADMS/14/2016.
Mr. Anil Vishnoi i/b. Ashwin Shankar for the Plaintiff in ADMS/28/2017.
Ms. Aparna Sinha i/b. Ms. S. Priya for Defendant no. 2 - Official Liquidator.
CORAM : A.K. MENON, J.
DATE : 18 th SEPTEMBER, 2018 P.C. Stand over to 9th October, 2018. In view of the fact that the parties have applied on the Administrative side for the suit to be assigned to K. R. Shriram, J.
(A.K. MENON, J.)
1 of 1
Digitally signed by
Rajeshwari Rajeshwari Ramesh
Ramesh Pillai
Date: 2018.09.24
Pillai 11:43:49 +0530