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State of Assam - Section

Section 24 in Gauhati University Travelling Allowance Rules, 1966

24.

The Executive Council may grant on such condition as it thinks fit a monthly or daily conveyance allowance to any University employee who is required to travel on duty or to attend duty at or within the radius of fifteen kilometers from his residence, headquarters or place of halt under conditions which do not render him eligible to mileage or daily allowance under the foregoing rules.