Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 21 in Jammu and Kashmir Maintenance and Welfare of Parents and Senior Citizens Rules, 2017 21. State Social Welfare Board shall function as the Secretariat for the purpose of effective implementation of the Act/Rules.
