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[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(3)(a) in The Armed Forces Tribunal (Practice) Rules, 2009

(a)The entries in the order sheet shall be in hand writing and removal of the order sheet for typing should be avoided.(b) Continuous page numbers should be given to the order sheet.