Section 42C in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978
42C. Autonomous colleges, etc. to furnish reports, etc. and inspection of such colleges, etc.
(1)Every' autonomous college, institution or Department shall furnish such reports, returns and other information as the Executive Council may require to enable it to judge the efficiency of the college, institution or Department.(2)The Executive Council shall cause every autonomous college, institution or Department to be inspected from time to time by one or more competent persons authorised by it in this behalf.
