Section 4 in The State Of Arunachal Pradesh Act, 1986
4. Amendment of First Schedule to the Constitution.
- On and from the appointed day, in the First Schedule to the Constitution,-(a)under the heading "I THE STATES", after entry 23, the following entry shall be inserted, namely:-"24. Arunachal Pradesh The territories specified in section 7 of the North-Eastern Areas (Reorganisation) Act, 1971.";(b)under the heading "II.THE UNION TERRITORIES" entry 8 relating to Arunachal Pradesh shall be omitted.
